SANJEEV KUMAR, . RAHUL BHARTI

96 recorded High Court judgment(s) · 2022–2025

Courts

Disposal nature

Recent judgments

• COURT ON ITS OWN MOTION v. PUBLISHERS OF THE HINDU — High Court of J&K and Ladakh (2025-08-22)
• J AND K ECONOMIC RECONSTRUCTION AGENCY TH PROJECT MANAGER PANAMA CHOWK JAMMU v. INTERNATIONAL CONSULTANTS TECHNOCRATS PVT LIMITED NEW DELHI — High Court of J&K and Ladakh (2023-12-15)
• UNION OF INDIA TH. HOME SECY. MINISTRY OF DEFENCE AND ANR. v. SHANTI DEVI AND ANR. — High Court of J&K and Ladakh (2023-12-15)
• M/S A.M.INDUSTRIES v. UNION OF INDIA AND ANR. — High Court of J&K and Ladakh (2023-10-04)
• MANJEET KUMAR v. UNIVERSITY OF JAMMU JAMMU TH ITS REGISTRAR AND OTHERS — High Court of J&K and Ladakh (2023-10-04)
• UOI TH.MIN.OF COMMUNICATION AND ORS v. CENTRAL ADMN.TRIBUNAL AND ORS. — High Court of J&K and Ladakh (2023-09-12)
• MOHD. RAMZAN v. UNITED INDIA INSURANCE CO.LTD. — High Court of J&K and Ladakh (2023-09-12)
• MOHD.MAHIBUR RAHMAN v. U.O.I.TH.MIN.OF HOME AFFAIRS AND ORS. — High Court of J&K and Ladakh (2023-09-12)
• UOI.TH.MIN.OF DEFENCE AND ORS. v. ANGRAJ SINGH AND ORS. — High Court of J&K and Ladakh (2023-09-12)
• MOHD IRFAN TH ABDUL RASHEED v. U T OF J AND K TH PRINCIPAL SECRETARY HOME DEPTT AND OTHERS — High Court of J&K and Ladakh (2023-09-12)