SANJEEV KUMAR, . PUNEET GUPTA

155 recorded High Court judgment(s) · 2022–2025

Courts

High Court of J&K and Ladakh

155

Disposed Off	72
Dismised	49
Disposed Off as Withdrawn	19
DISMISSED FOR NON PROSECUTION	10
Dismissed as Infractuous	5

NAZIR AHMAD KHAN v. UNION TERRITORY OF J AND K(RURAL DEV. AND PANCHAYATI RAJ) AND ORS — High Court of J&K and Ladakh (2025-04-07)
AIJAZ AHMAD SIDEEQI AND ANR. v. BUILDING OPERATIONS CONTROLLING AUTHORITY AND ORS. — High Court of J&K and Ladakh (2025-04-07)
STATE OF JK THROUGH POLICE STATION, SHERGARI (SRINAGAR)( 302 RPC) v. SYED SHABIR BUKHARI — High Court of J&K and Ladakh (2025-03-20)
HAKEEM MUDASIR v. M/S KHANDAY CONSTRUCTION AND ORS. (JAL SHAKTI / PHE) — High Court of J&K and Ladakh (2025-03-20)
MAJID FAROOQ v. MUSHTAQ AHMAD AND ORS. (SKIMS) — High Court of J&K and Ladakh (2025-03-20)
J AND K BOARD OF SCHOOL EDUCATION ORS.(EDUCATION) v. SARA HAMID ELEMENTARY TEACHERS TRAINING — High Court of J&K and Ladakh (2025-03-01)
MST. RUBIA AKHTER v. UNION TERRITORY OF J AND K AND ORS. (SCHOOL EDUCATION) — High Court of J&K and Ladakh (2025-03-01)
ASHA BANO v. UNION TERRITORY OF J AND K AND ORS. (SOCIAL WELFARE) — High Court of J&K and Ladakh (2025-03-01)
RAIES AHMAD MIR v. UNION TERRITORY OF J AND K (HOME) AND ORS — High Court of J&K and Ladakh (2025-02-28)
NATIONAL INSURANCE CO. LTD AND ANOTHER v. BAHA-U-DIN PEER AND OTHERS — High Court of J&K and Ladakh (2025-02-27)