SANJEEV KUMAR, . PUNEET GUPTA

294 recorded High Court judgment(s) · 2021–2025

Courts

Disposal nature

Recent judgments

• J.A.K.F.E.D.TH.ITS.MAN.DIR. v. KAMLESH MANHAS — High Court of J&K and Ladakh (2025-04-07)
• RAM SARAN v. U T OF J AND K TH COMMISSIONER SECRETARY FOREST DEPTT AND OTHERS — High Court of J&K and Ladakh (2025-04-07)
• M/S J AND K TRANSFORMER AND SWITCH GEAR TH. VIVEK MEHTA v. STATE BANK OF INDIA TH. ITS AUTHORIZED OFFICER AND OTHERS — High Court of J&K and Ladakh (2025-04-07)
• SHAFIQA BEGUM v. STATE TH.SOCIAL WELFARE DEPTT. AND ORS. — High Court of J&K and Ladakh (2025-04-07)
• J.A.K.F.E.D.TH.ITS.MAN.DIR. v. RANBIR SINGH AND ANR. — High Court of J&K and Ladakh (2025-04-07)
• MOHINDER PARKASH SHARMA v. STATE TH.SCHOOL EDUCATION AND ORS. — High Court of J&K and Ladakh (2025-04-07)
• AQUA POLYMERS TH VIKAS CHOPRA v. UNION OF INDIA TH SECRETARY MINISTRY OF COMMERCE AND OTHERS — High Court of J&K and Ladakh (2025-04-04)
• SHIVA INDUSTRIES TH VINAY MAHAJAN v. UNION OF INDIA TH SECRETARY MINISTRY OF COMMERCE AND OTHERS — High Court of J&K and Ladakh (2025-04-04)
• V M TIMBER INDUSTRIES TH PRASHANT MITTAL v. UNION OF INDIA TH SECRETARY MINISTRY OF COMMERCE AND OTHERS — High Court of J&K and Ladakh (2025-04-04)
• J AND K CEMENT CORPORATION TH SANDEEP MITTAL v. UNION OF INDIA TH SECRETARY MINISTRY OF COMMERCE AND OTHERS — High Court of J&K and Ladakh (2025-04-04)