SANJEEV KUMAR, . MOKSHA KHAJURIA KAZMI

59 recorded High Court judgment(s) · 2022–2024

Courts

High Court of J&K and Ladakh

Disposed Off	44
Dismised	9
Disposed Off as Withdrawn	3
Dismissed as Infractuous	2
DISMISSED FOR NON PROSECUTION	1

UNION TERRITORY OF JAMMU AND KASHMIR AND OTHERS. (HOME DEPARTMENT) v. MOHAMMAD RAFIQ NAJAR — High Court of J&K and Ladakh (2024-07-12)
RUKSANA JABEEN v. STATE OF J AND K AND ORS. (SCHOOL EDUCATION DEPARTMENT) — High Court of J&K and Ladakh (2023-02-04)
UNITED INDIA INSURANCE COMPANY LIMITED v. GHULAM NABI BHAT AND OTHERS — High Court of J&K and Ladakh (2022-12-30)
MUSHTAQ AHMAD KHUROO v. UNION TERRITORY OF J AND K AND ORS. (HOME DEPARTMENT) — High Court of J&K and Ladakh (2022-12-26)
MUMTAZ AHMAD (DECEASED) THROUGH LEGAL HEIRS v. VICE CHAIRMAN, LAKES AND WATERWAYS DEVELOPMENT AUTHORITY AND ORS. — High Court of J&K and Ladakh (2022-12-23)
MOHINDER PAL SINGH AND ORS v. UNION TERRITORY OF J AND K AND ORS (REVENUE DEPARTMENT) — High Court of J&K and Ladakh (2022-12-23)
MOHAMMAD ASHRAF PANDIT v. JAMMU AND KASHMIR BANK LIMITED AND ORS. — High Court of J&K and Ladakh (2022-12-23)
GHULAM AHMAD DAR v. STATE OF JK AND ORS (PHE) — High Court of J&K and Ladakh (2022-12-23)
ASIF HANIEF v. UNION TERRITORY OF J AND K AND ORS. (HEALTH AND MEDICAL EDUCATION DEPARTMENT) — High Court of J&K and Ladakh (2022-12-23)
M/S VENOOS FURNITURES v. SICOP THROUGH GENERAL MANAGER AND ORS. — High Court of J&K and Ladakh (2022-12-23)