SANJEEV KUMAR, . MOKSHA KHAJURIA KAZMI

37 recorded High Court judgment(s) · 2025–2025

Courts

High Court of J&K and Ladakh

Disposed Off	21
Dismissed	10
Dismissed for Non Prosecution	3
Dismissed as Withdrawn	2
Dismissed as Infractuous	1

SUDERSHAN SHARMA v. UT OF J AND K TH CHIEF SECRETARY AND OTHERS — High Court of J&K and Ladakh (2025-03-13)
STATE v. MOHD SHAFI — High Court of J&K and Ladakh (2025-03-13)
MOHD SHAFI v. UT OF J AND K THROUGH SHO POLICE STATION GOOL AND ANOTHER — High Court of J&K and Ladakh (2025-03-13)
RAVI SINGH AND OTHERS v. UNION OF INDIA TH MINISTRY OF HOME AFFAIRS NEW DELHI AND OTHERS — High Court of J&K and Ladakh (2025-03-12)
VIKRAM SHARMA v. UNION OF INDIA TH HOME SECRETARY MINISTRY OF HOME AFFAIRS NEW DELHI AND OTHERS — High Court of J&K and Ladakh (2025-03-12)
FATHA MOHD v. UT OF J AND K TH. COMMISSIONER SECRETARY TO GOVERNMENT REVENUE DEPARTMENT JAMMU AND OTHERS — High Court of J&K and Ladakh (2025-03-12)
MOHD ASHRAF SOHIL AND OTHERS v. U T OF J AND K TH COMMISSIONER SECRETARY REVENUE DEPTT AND OTHERS — High Court of J&K and Ladakh (2025-03-11)
LIBERTY SHOES LIMITED BRANCH JANIPUR JAMMU TH ASHOK KUMAR v. NITIN VERMA STATE TAX OFFICER CIRCLE E JAMMU AND ANOTHER — High Court of J&K and Ladakh (2025-03-11)
VIDHYA SAGER SHARMA AND OTHERS v. ZAHEER AHMED KAIFI AC REVENUE POONCH — High Court of J&K and Ladakh (2025-03-11)
MOHD SADEEQ v. SHAILENDRA KUMAR COMMISSIONER SECRETARTY TO GOVT PWD DEPTT AND OTHERS — High Court of J&K and Ladakh (2025-03-10)