SANJEEV KUMAR, . MOHD YOUSUF WANI

36 recorded High Court judgment(s) · 2024–2025

Courts

Disposal nature

Recent judgments

• NAZIR AHMAD DAR v. MOHAMMAD YOUSUF DAR AND ORS(SCHOOL EDUCATION) — High Court of J&K and Ladakh (2025-11-28)
• NAZIR AHMAD DAR v. MOHAMMAD YOUSUF DAR AND ORS. (SCHOOL EDUCATION) — High Court of J&K and Ladakh (2025-11-28)
• NARGEES JAVAID AND ANR. v. UNION TERRITORY OF J AND K AND ORS. (HOME) — High Court of J&K and Ladakh (2025-11-14)
• MOHAMMAD DAR v. CHAIRMAN, J AND K SPECIAL TRIBUNAL AND ORS. — High Court of J&K and Ladakh (2025-05-09)
• KHURSHID AHMAD NAQEEB v. STATE OF J AND K AND ORS. (GENERAL ADMINISTRATION) — High Court of J&K and Ladakh (2025-05-09)
• MANZOOR AHMAD DAR AND ORS. v. UNION TERRITORY OF J AND K AND ORS. (GENERAL ADMINISTRATION DEPARTMENT) (CH) — High Court of J&K and Ladakh (2025-05-09)
• ZAMINDARAN COMMITTEE THROUGH ITS PRESIDENT SHABIR AHMAD SOFI v. UNION OF INDIA AND ORS. (MINISTRY OF DEFENCE) — High Court of J&K and Ladakh (2025-04-25)
• M/S GOOD LUCK BROTHERS v. JAMMU AND KASHMIR BANK LTD AND ORS — High Court of J&K and Ladakh (2025-04-25)
• TASLEEM REHMAN AND ORS. v. UNION TERRITORY OF J AND K (P.D.D.) AND ORS — High Court of J&K and Ladakh (2025-04-25)
• ISHFAQ MIR AND ORS. v. UNION TERRITORY OF J AND K AND ORS. (REVENUE) — High Court of J&K and Ladakh (2025-04-25)