SANJEEV KUMAR, . MOHD. YOUSUF WANI

44 recorded High Court judgment(s) · 2024–2025

Courts

High Court of J&K and Ladakh

Disposed Off	33
Dismissed	6
Dismissed for Non Prosecution	3
Dismissed as Infractuous	2

RAJINDER SINGH AND OTHERS v. ABDUL AZIZ AND ANOTHER — High Court of J&K and Ladakh (2025-01-03)
STATE OF J AND K TH SHO POLICE STATION KATHUA v. FARMAN ALI AND ANOTHER — High Court of J&K and Ladakh (2025-01-03)
GOPAL SINGH v. RITA DEVI AND OTHERS — High Court of J&K and Ladakh (2024-11-29)
STATE TH.POLICE STATION,RAMNAGAR v. SHANKAAR CHAND — High Court of J&K and Ladakh (2024-11-29)
UT OF JK THROUGH SUB DIVISONAL POLICE OFFICE DOMANA JAMMU R v. ADISH SHARMA — High Court of J&K and Ladakh (2024-11-29)
AHMED v. UT OF J AND K TH. COMMISSIONER SECRETARY REVENUE DEPTT AND OTHERS — High Court of J&K and Ladakh (2024-11-27)
UT OF J AND K THROUGH PS BILLAWAR, DISTRICT KATHUA v. SHAH NAWAZ — High Court of J&K and Ladakh (2024-11-27)
JANKI NATH AND OTHERS v. SANTOSH D VAIDYA ORINCIPAL SECRETARY HOME DEPTT AND OTHERS — High Court of J&K and Ladakh (2024-11-27)
JUJHAR SINGH v. UT OF J AND K TH COMMISSIONER SECRETARY, REVENUE DEPARTMENT, JAMMU AND OTHERS — High Court of J&K and Ladakh (2024-11-27)
UT OF J AND K THROUGH ADDITIONAL CHIEF SECRETARY HOME DEPTT AND OTHERS v. PRITAM SINGH — High Court of J&K and Ladakh (2024-11-26)