SANJEEV KUMAR, . MA CHOWDHARY

32 recorded High Court judgment(s) · 2022–2024

Courts

High Court of J&K and Ladakh

Dismissed	16
Disposed Off	9
Dismissed for Non Prosecution	3
Dismissed as Infractuous	3
Dismissed as Withdrawn	1

DHARMA v. ATROO AND ANOTHER — High Court of J&K and Ladakh (2024-10-05)
SHAMBU RAM AND OTHERS v. BHUPINDER KUMAR SECRETARY TO GOVT PUBLIC WORKS DEPTT AND OTHERS — High Court of J&K and Ladakh (2024-10-05)
UT OF JK THROUGH COMMISSIONER SECRETARY TO GOVT POWER DEVELOPMENT v. AJAY KUMAR — High Court of J&K and Ladakh (2024-10-05)
AZAD HUSSAIN BHAGWAN v. NATIONAL INVESTIGATION AGENCY NEW DELHI CAMP OFFICE JAMMU — High Court of J&K and Ladakh (2022-11-25)
RAMA GUPTA AND ANR v. UNION TERRITORY OF JAMMU AND KASHMIR THROUGH JAMMU AND KASHMIR SPECIAL TRIBUNAL AND ANR — High Court of J&K and Ladakh (2022-11-21)
ANAND KUMAR SINGH v. STATE TH.ADVOCATE GENERAL — High Court of J&K and Ladakh (2022-03-31)
STATE TH.S.S.P.JAMMU v. JOGINDER SINGH AND ANR. — High Court of J&K and Ladakh (2022-03-31)
STATE TH.S.S.P.JAMMU v. JOGINDER SINGH ANDN ANR. — High Court of J&K and Ladakh (2022-03-31)
STATE v. AKHTER HUSSAIN — High Court of J&K and Ladakh (2022-03-31)
SHANKER v. STATE TH.SECY.HOME — High Court of J&K and Ladakh (2022-03-31)