SANJEEV KUMAR, . M.A. CHOWDHARY

101 recorded High Court judgment(s) · 2021–2026

Courts

High Court of J&K and Ladakh

101

Disposed Off	40
Dismised	33
Disposed Off as Withdrawn	15
DISMISSED FOR NON PROSECUTION	8
Dismissed as Infractuous	5

MOHAMMAD AFAZAL BHAT AND ORS. v. GHULAM NABI KATOO AND OTHERS. — High Court of J&K and Ladakh (2026-02-27)
MAHANT SUBASH SHAH v. UNION TERRITORY OF J AND K AND ORS. (REVENUE) — High Court of J&K and Ladakh (2026-02-27)
KHAZIR MOHD MIR AND OTHERS v. UNION TERRITORY OF J AND K AND OTHERS. (REVENUE DEPARTMENT) — High Court of J&K and Ladakh (2025-11-28)
TAWSEEF AHMAD MANTOO AND ORS. v. UNION TERRITORY OF J AND K AND ORS. (HEALTH AND MEDICAL EDUCATION) — High Court of J&K and Ladakh (2025-05-23)
GHULAM NABI SHEIKH AND ORS. v. UNION TERRITORY OF J AND K AND ORS. (HEALTH AND MEDICAL EDUCATION) — High Court of J&K and Ladakh (2025-05-23)
MOHAMMAD SULTAN MOCHI AND ORS. v. UNION TERRITORY OF J AND K AND ORS. (HEALTH AND MEDICAL EDUCATION) — High Court of J&K and Ladakh (2025-05-23)
TANVEER AHMAD WANI AND ORS. v. UNION TERRITORY OF J AND K AND ORS. (HEALTH AND MEDICAL EDUCATION) — High Court of J&K and Ladakh (2025-05-23)
IRSHAD AHMAD BHAT AND ORS. v. UNION TERRITORY OF J AND K AND ORS. (HEALTH AND MEDICAL EDUCATION) — High Court of J&K and Ladakh (2025-05-23)
SYED AHMAD AND ORS. v. UNION TERRITORY OF J AND K AND ORS. HEALTH AND MEDICAL EDUCATION) — High Court of J&K and Ladakh (2025-05-23)
UNION TERRITORY THROUGH POLICE STATION KAKAPORA (HOME DEPARTMENT) v. MOHAMMAD YASEEN MALIK — High Court of J&K and Ladakh (2025-04-15)