SANJEEV KUMAR

133 recorded High Court judgment(s) · 2017–2023

Courts

Disposal nature

Recent judgments

• PREET LATA v. UT OF J AND K TH COMMISSIONER SECRETARY TO GOVT FOREST DEPTT AND OTHERS — High Court of J&K and Ladakh (2023-03-02)
• RESIDENTS OF WARD NO 40 BHARAT NAGAR KAMLA PALACE LANE TALAB TILLO JAMMU TH VIKRAM RATHORE. v. UNION TERRITORY OF JAMMU AND KASHMIR TH SECRETARY UEED AND OTHERS. — High Court of J&K and Ladakh (2023-03-02)
• MOHAMMAD HUSSAIN v. COMMISSIONER SECRETARY TO THE GOVERNMENT, HOME DEPARTMENT — High Court of J&K and Ladakh (2023-03-01)
• M/S CADILA PHARMACEUTICALS LTD TH NARENDRA BRAHMBHATT v. UNION OF INDIA TH SECRETARY MINISTRY OF DEFENCE DEPTT OF REVENUE AND OTHERS — High Court of J&K and Ladakh (2023-03-01)
• SURJEET KUMAR v. U T OF J AND K TH COMMISSIONER SECRETARY REVENUE DEPTT AND OTHERS — High Court of J&K and Ladakh (2023-03-01)
• BALBIR SINGH v. UNION TERRITORY OF J AND K TH PRINCIPAL SECRETARY PHE IRRIGATION AND FLOOD CONTROL DEPTT AND ORS. — High Court of J&K and Ladakh (2023-03-01)
• TARSEM RAJ AND OTHERS v. U T OF J AND K TH FINANCIAL COMMISSIONER HOME DEPTT AND OTHERS — High Court of J&K and Ladakh (2023-03-01)
• BIOSTDT INDIA LIMITED TH VIKAS KUMAR SINGH SAMBA v. UNION OF INDIA TH SECRETARY MINISTRY OF FINANCE DEPTT OF REVENUE AND OTHERS — High Court of J&K and Ladakh (2023-03-01)
• VINOD KUMAR WADHHWAN v. AJAY KUMAR DEFENCE SECRETARY AND OTHERS — High Court of J&K and Ladakh (2023-03-01)
• DEEPAK SHARMA v. AJAY KUMAR BHALLA SECRETARY MINISTRY OF HOME AFFAIRS NEW DELHI AND ANOTHER — High Court of J&K and Ladakh (2023-03-01)