SANJEEV KUMAR

9,610 recorded High Court judgment(s) · 2011–2026

Courts

High Court of J&K and Ladakh

9610

Disposed Off	3633
Transferred to Central Administrative Tribunal, Jammu Bench	1824
Dismissed	891
Dismised	701
Dismissed for Non Prosecution	670
Dismissed as Infractuous	631
DISMISSED FOR NON PROSECUTION	401
Disposed Off as Withdrawn	378

MOHAMMAD AYOUB KHAN AND OTHERS v. MS. MANDEEP KOUR AND ORS — High Court of J&K and Ladakh (2026-05-29)
NISAR AHMAD SOFI AND ORS(PERSONAL APPEARANCE 07.06.2023) v. STATE OF JK AND ORS (LOCAL BODIES) — High Court of J&K and Ladakh (2026-05-22)
NUSRAT JAN v. STATE OF JK AND OTHERS. (HOUSING) — High Court of J&K and Ladakh (2026-05-22)
FEROZ AHMAD (LADAKH CASE) v. ZARINA KHATOON AND ANOTHER — High Court of J&K and Ladakh (2026-05-15)
MOHINDER KOUR AND ORS. v. STATE TH.LD.ADVOCATE GENERAL,JAMMU — High Court of J&K and Ladakh (2026-05-15)
GHULAM MOHI UD DIN KUTHOO v. SYED MOHISIN ALI AND ANR. — High Court of J&K and Ladakh (2026-05-15)
UOI.TH.GARRISON ENGINEER AND ANR. v. M/S RAVINDER KAPOOR — High Court of J&K and Ladakh (2026-05-15)
MUSHTAQ AHMAD DAR v. JEHLUM SERVICE STATION TH.ITS AUTHORIZED PERSON — High Court of J&K and Ladakh (2026-05-15)
WASEEM AFTAB MANHAS AND ORS. v. STATE TH.G.A.D.AND ORS. — High Court of J&K and Ladakh (2026-05-08)
SUJATA LALOTRA v. STATE TH.EDUCATION DEPTT.AND ORS. — High Court of J&K and Ladakh (2026-05-08)