SANJEET PUROHIT

228 recorded High Court judgment(s) · 2025–2026

Courts

Disposal nature

Recent judgments

• ASHIANA AANGAN OWNERS WELFARE SAMITI, v. STATE OF RAJASTHAN, — Rajasthan High Court (2026-03-23)
• M/S S. WHITE GRANITE VERA JETPURA v. STATE OF RAJASTHAN — Rajasthan High Court (2026-03-18)
• GAJENDRA SINGH v. STATE OF RAJASTHAN — Rajasthan High Court (2026-03-17)
• MANISHA VERMA W/O JAIPRAKASH PINGAL D/O BANWARI LAL v. STATE OF RAJASTHAN — Rajasthan High Court (2026-02-20)
• GUMAN SINGH v. STATE OF RAJASTHAN AND ORS. — Rajasthan High Court (2026-02-20)
• JITENDRA KUMAR SHARMA v. STATE OF RAJASTHAN AND ANR — Rajasthan High Court (2026-02-20)
• SMT. FORANTA GURJAR D/O AMRA GURJAR W/O DHOLU RAM GURJAR v. STATE OF RAJASTHAN — Rajasthan High Court (2026-02-20)
• MOHSIN S/O SHAMIM KHAN v. STATE OF RAJASTHAN — Rajasthan High Court (2026-02-20)
• DHAPU AND ANR v. SMT GEETA DEVI AND ORS — Rajasthan High Court (2026-02-20)
• MAHENDRA KUMAR AGARWAL v. NARAYAN LAL AGARWAL AND ORS — Rajasthan High Court (2026-02-20)