LexSANJAYA KUMAR MISHRA, . ALOK KUMAR VERMA
226 recorded High Court judgment(s) · 2016–2023
Open in Lexace · Search this judge's casesCourts
| Uttarakhand High Court | 226 |
Disposal nature
| DISMISSED | 98 |
| ALLOWED | 48 |
| DISPOSED | 25 |
| DISMISSED AS INFRUCTUOUS | 18 |
| DISMISSED AS WITHDRAWN | 17 |
| PARTLY ALLOWED | 10 |
| REJECTED | 5 |
| DISMISSED IN DEFAULT | 2 |
Recent judgments
- STATE OF UTTARAKHAND v. ANAND PRAKASH — Uttarakhand High Court (2023-02-15)
- STATE OF UTTARAKHAND v. SURAJ CHILWAL — Uttarakhand High Court (2023-02-14)
- SHEETAL ARYA v. STATE OF UTTARAKHAND — Uttarakhand High Court (2023-02-14)
- STATE OF UTTARAKHAND v. CHAUBE SINGH — Uttarakhand High Court (2023-01-11)
- STATE OF UTTARAKYHAND v. ANWAR — Uttarakhand High Court (2023-01-11)
- STATE OF UTTARAKHAND v. MANJU KANNOJIA — Uttarakhand High Court (2023-01-11)
- STATE OF UTTARAKHAND v. CHAUBE SINGH — Uttarakhand High Court (2023-01-11)
- STATE OF UTTARAKHAND v. ANWAR — Uttarakhand High Court (2023-01-11)
- STATE OF UTTARAKHAND v. SHANKAR — Uttarakhand High Court (2023-01-03)
- STATE OF UTTARAKHAND v. SHANKAR — Uttarakhand High Court (2023-01-03)