SANJAY YADAV,PRAKASH PADIA

283 recorded High Court judgment(s) · 2021–2021

Courts

Allahabad High Court

283

Dismissed on merits	97
Dismiss other than merit(DD/Non Prosec./Abated)	88
Disposed off/Decided on merits	76
Allowed/Partly Allowed on merits	22

C/M DISTRICT COOPERATIVE FEDERATION LIMITED v. State of U.P. AND 3 OTHERS — Allahabad High Court (2021-06-18)
GANESH MANI TRIPATHI v. STATE ELECTION COMMISSION AND ANOTHER — Allahabad High Court (2021-06-18)
JYOTI PAL SINGH v. BHARAT PETROLEUM CORPORATION LIMITED AND ANOTHER — Allahabad High Court (2021-06-18)
PRANVESH v. STATE OF U.P. AND 4 OTHERS — Allahabad High Court (2021-06-18)
GEETAM SINGH AND 6 OTHERS v. UNION OF INDIA AND 3 OTHERS — Allahabad High Court (2021-06-18)
OM PRAKASH SINGH v. State of U.P. AND 8 OTHERS — Allahabad High Court (2021-06-18)
SARASVATI DEVI v. STATE OF U.P. AND 7 OTHERS — Allahabad High Court (2021-06-18)
PRAVEEN v. State of U.P. AND 7 OTHERS — Allahabad High Court (2021-06-18)
OM PRAKASH SHARMA AND ANOTHER v. State of U.P. AND 5 OTHERS — Allahabad High Court (2021-06-18)
SEEMA KAPAHI v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2021-06-18)