LexSANJAY YADAV,JAYANT BANERJI
524 recorded High Court judgment(s) · 2021–2021
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 524 |
Disposal nature
| Dismissed on merits | 178 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 174 |
| Disposed off/Decided on merits | 170 |
| Allowed/Partly Allowed on merits | 1 |
| Reference Disposed off | 1 |
Recent judgments
- VINAY KUMAR JAISWAL AND ANOTHER v. State of U.P. AND 4 OTHERS — Allahabad High Court (2021-03-19)
- BHOLA v. ARBITRATOR/ DISTRICT MAGISTRATE AND 3 OTHERS — Allahabad High Court (2021-03-19)
- VINAY KUMAR SINGH v. State of U.P. AND 3 OTHERS — Allahabad High Court (2021-03-19)
- BHOLA v. ARBITRATOR/ DISTRICT MAGISTRATE AND 3 OTHERS — Allahabad High Court (2021-03-19)
- VINOD KUMAR NAGAR v. State of U.P. AND 4 OTHERS — Allahabad High Court (2021-03-19)
- DASHRATH SINGH AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2021-03-19)
- NEETU SINGH AND ANOTHER v. UNION OF INDIA AND 3 OTHERS — Allahabad High Court (2021-03-19)
- BAIJNATH PRASAD AND 6 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2021-03-19)
- KRISHNAMOHAN MALL v. State of U.P. AND 3 OTHERS — Allahabad High Court (2021-03-19)
- TALEEM AND 3 OTHERS v. UNION OF INDIA AND 5 OTHERS — Allahabad High Court (2021-03-19)