SANJAY YADAV,AJAY BHANOT

41 recorded High Court judgment(s) · 2021–2021

Courts

Allahabad High Court

Dismiss other than merit(DD/Non Prosec./Abated)	22
Disposed off/Decided on merits	12
Dismissed on merits	7

SMT. KAMLA DEVI v. PUNJAB NATIONAL BANK AND ANOTHER — Allahabad High Court (2021-05-06)
SHRI CHANCHAL VILTORIA v. State of U.P. AND 3 OTHERS — Allahabad High Court (2021-05-06)
POONAM SINGH v. State of U.P. AND 3 OTHERS — Allahabad High Court (2021-05-06)
SUDHA YADAV v. State of U.P. AND 2 OTHERS — Allahabad High Court (2021-05-06)
ABNISH RATHOR v. MANAGING DIRECTOR, UNION BANK OF INIDIA AND 2 OTHERS — Allahabad High Court (2021-05-06)
SUBHADRA DEVI v. State of U.P. AND 5 OTHERS — Allahabad High Court (2021-05-04)
NEELAM AGROTECH PRIVATE LIMITED AND ANOTHER v. STATE OF U P AND 2 OTHERS — Allahabad High Court (2021-05-04)
ROHIT JAWA v. RESERVE BANK OF INDIA AND 2 OTHERS — Allahabad High Court (2021-05-04)
GLOBE INDIA INFRASTRUCTURE v. State of U.P. AND 5 OTHERS — Allahabad High Court (2021-03-22)
YASHWANT KUMAR GUPTA v. STATE OF U P AND 3 OTHERS — Allahabad High Court (2021-03-22)