SANJAY VASHISTH

11,342 recorded High Court judgment(s) · 2022–2026

Courts

Disposal nature

Recent judgments

• MUKHWANT SINGH v. NARESH KUMAR SUB INSPECTOR AND ORS — Punjab & Haryana High Court (2026-06-05)
• MANDEEP SINGH v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2026-06-05)
• MALKIT SINGH AND ANR v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2026-06-05)
• LAKHBIR SINGH v. SANDEEP SINGH — Punjab & Haryana High Court (2026-06-05)
• LOVEPREET SINGH AND ANOTHER v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2026-06-05)
• RAMESHWAR LAL v. THE COMMISSIONER HISAR DIVISION HISAR AND ANOTHER — Punjab & Haryana High Court (2026-06-05)
• AMAR NATH AND ANOTHER v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2026-06-05)
• LAKHWINDER SINGH v. STATE OF PUNJAB — Punjab & Haryana High Court (2026-06-05)
• MOHINDER KAUR v. PARAMJIT SINGH AND ORS. — Punjab & Haryana High Court (2026-06-05)
• PRIYANKA AND ANR v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2026-06-05)