LexSANJAY PRIYA
22,884 recorded High Court judgment(s) · 2015–2019
Open in Lexace · Search this judge's casesCourts
| Patna High Court | 22884 |
Disposal nature
| BAIL GRANTED | 17320 |
| DISMISSED | 2748 |
| ALLOWED | 913 |
| DISPOSED | 736 |
| WITHDRAWN | 521 |
| BAIL REJECTED | 436 |
| PARTLY ALLOWED (DISPOSAL) | 120 |
| REJECTED | 77 |
Recent judgments
- CHANDRA BHUSHAN SINGH v. THE STATE OF BIHAR — Patna High Court (2019-09-03)
- SINTU RAVIDAS v. The State of Bihar — Patna High Court (2019-09-03)
- VIKASH KUMAR PANDEY v. The State of Bihar — Patna High Court (2019-09-03)
- JITU YADAV @ JITENDRA KUMAR YADAV @ JITENDA KUMAR YADAV @ JITENDRA YADAV v. THE STATE OF BIHAR — Patna High Court (2019-09-03)
- VIKASH DOM v. The State of Bihar — Patna High Court (2019-09-03)
- RAM NARESH PRASAD v. The State of Bihar — Patna High Court (2019-09-03)
- RAJU PANDEY v. The State of Bihar — Patna High Court (2019-09-03)
- PAWAN SAH v. The State of Bihar — Patna High Court (2019-09-03)
- BRIJESH YADAV v. The State of Bihar — Patna High Court (2019-09-03)
- DEV NARAYAN YADAV v. The State of Bihar — Patna High Court (2019-09-03)