SANJAY PRASAD

3,203 recorded High Court judgment(s) · 2021–2026

Courts

Jharkhand High Court

3203

Allowed	1000
Bail	579
Dismissed as Withdrawn	546
Dismissed	301
Rejected	193
Disposed Off	160
Dissmiss For Default/Non-Prosecution	119
Dismissed AS Infractous	92

RAJMUNI BHUINYA v. SHRI MANOJ KUMAR AGARWAL, CHIEF MANAGING DIRECTOR OF M/S BHARAT COKING COAL LTD — Jharkhand High Court (2026-05-13)
LOBIN MARANDI v. THE STATE OF JHARKHAND — Jharkhand High Court (2026-05-13)
AJIT SAH ALIAS AJIT KUMAR v. DIVISIONAL MANAGER, UNITED INDIA INSURANCE CO. LTD — Jharkhand High Court (2026-05-13)
PATHAK JAGRITI PATHAK ALIAS JAGRITI PATHAK v. THE STATE OF JHARKHAND — Jharkhand High Court (2026-05-13)
MAUSAM KUMAR SINGH ALIAS MAUSAM KUMAR v. THE STATE OF JHARKHAND — Jharkhand High Court (2026-05-13)
ABHISHEK KUMAR v. THE STATE OF JHARKHAND — Jharkhand High Court (2026-05-13)
RAGINI KUMARI v. RAHUL LAL RAJAK — Jharkhand High Court (2026-05-13)
SHANKAR MAHTO v. THE STATE OF JHARKHAND — Jharkhand High Court (2026-05-06)
SHANKAR MAHTO v. THE STATE OF JHARKHAND — Jharkhand High Court (2026-05-06)
VISHAL KUMAR YADAV ALIAS VISHAL KUMAR ALIAS BALTU v. THE STATE OF JHARKHAND — Jharkhand High Court (2026-05-06)