SANJAY PARIHAR

209 recorded High Court judgment(s) · 2025–2026

Courts

High Court of J&K and Ladakh

209

Disposed Off	89
Dismissed	47
Dismissed for Non Prosecution	20
Dismised	20
DISMISSED FOR NON PROSECUTION	19
Dismissed as Withdrawn	5
Dismissed as Infractuous	5
Disposed Off as Withdrawn	2

SAJAD HUSSAIN SHAH v. UNION TERRITORY THROUGH POLICE STATION WOMEN AND ANR. (POLICE / HOME) — High Court of J&K and Ladakh (2026-06-06)
UNION TERRITORY THROUGH POLICE STATION LALPORA (HOME) v. PEERZADA MUBASHIR YOUSUF AND ANR. — High Court of J&K and Ladakh (2026-06-06)
KADFEEN CHOWDHARY v. UNION TERRITORY OF J AND K (HOME) AND OTHERS — High Court of J&K and Ladakh (2026-06-05)
WASEEM AHMAD NILLA v. IMTIYAZ AHMAD MIR — High Court of J&K and Ladakh (2026-06-05)
PEERZADA MOHAMMAD YEHYA v. UNION TERRITORY THROUGH POLICE STATION KOKARNAG AND ANR. (HOME) — High Court of J&K and Ladakh (2026-06-05)
TAWHEED AHMAD KAMGAR (MINOR) THROUGH HIS FATHER AND ANR. v. UNION TERRITORY THROUGH POLICE STATION KOKERNAG AND ANR. (POLICE / HOME) — High Court of J&K and Ladakh (2026-06-03)
UMER FAROOQ AND ANR v. UNION TERRITORY OF J AND K TH.S.H.O P/S ANG KMR — High Court of J&K and Ladakh (2026-06-03)
ISHFAQ AHMAD AND ORS. v. ROZIYA BEGUM AND ANR. — High Court of J&K and Ladakh (2026-05-29)
SHAHID MUSHTAQ LONE v. UNION TERRITORY THROUGH POLICE STATION SAFAPORA (POLICE / HOME) — High Court of J&K and Ladakh (2026-05-29)
ABDUL HAMEED WANI AND ANR. v. DANISH RASOOL HAGROO — High Court of J&K and Ladakh (2026-05-29)