LexSANJAY KUMAR,V.V.S.RAO
106 recorded High Court judgment(s) · 2011–2012
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 106 |
Disposal nature
| ALLOWED NO COSTS | 37 |
| DISMISSED NO COSTS | 27 |
| DISPOSED OF NO COSTS | 15 |
| DISMISSED | 12 |
| WITHDRAWN | 5 |
| DISMISSED AS INFRUCTUOUS | 4 |
| DISMISSED FOR DEFAULT | 2 |
| DISMISSED AS NOT PRESSED | 1 |
Recent judgments
- Rep. by its Manager, Mr. V.Venugopalam, v. The Commercial Tax Officer, — Telangana High Court (2012-02-17)
- The State of A.P v. M/s.Bikaneer Assam Road Lines — Telangana High Court (2011-12-30)
- ITC Limited, International Business v. The Commissioner — Telangana High Court (2011-12-30)
- Prathyusha Resources and Infra PrivateLimited, v. The Commisisoner, — Telangana High Court (2011-12-30)
- ITA Limited v. The Commissioner — Telangana High Court (2011-12-30)
- ITC Limited, International Business v. The Commissioner — Telangana High Court (2011-12-30)
- M/s. Asia Pacific Commodities Ltd., v. The Assistant Commissioner of Customs Division -I — Telangana High Court (2011-12-30)
- M/s.City Tex Pvt.Ltd., A2, Bharati Apartments, PANDT Colony v. The Commercial Tax officer, Auto Nagar, Vijayawada — Telangana High Court (2011-12-30)
- Prathyusha Resources and Infra PrivateLimited, v. The Commisisoner, — Telangana High Court (2011-12-30)
- The State of A.P v. M/s.Bikaneer Assam Road Lines — Telangana High Court (2011-12-30)