LexSANJAY KUMAR,V.ESWARAIAH
206 recorded High Court judgment(s) · 2009–2012
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 206 |
Disposal nature
| DISMISSED | 79 |
| DISPOSED OF NO COSTS | 52 |
| ALLOWED NO COSTS | 24 |
| DISMISSED AS INFRUCTUOUS | 16 |
| WITHDRAWN | 12 |
| DISMISSED NO COSTS | 9 |
| DISMISSED FOR DEFAULT | 8 |
| CLOSED NO COSTS | 5 |
Recent judgments
- The Visakhapatnam Co-operative House v. Sri B.Ramanjaneyulu, IAS, — Telangana High Court (2012-07-06)
- Natha Tata Babu v. The Secretary, Department of Legal Affairs, — Telangana High Court (2012-04-04)
- Kumpati Ramaiah S/o Polaiah v. The Collector and District Magistrate, — Telangana High Court (2010-06-01)
- Prasadam Vasudeva v. State Election Commission Andhra Pradesh, — Telangana High Court (2009-06-05)
- Anangani Satyaprasad v. The Chief Election Commissioner — Telangana High Court (2009-06-05)
- M/s Gouthami Pipes Ltd v. The Commercial Tax Officer — Telangana High Court (2009-05-01)
- Dr. V.S.R. Bhupal, v. Dr. N.T.R. University of Health Sciences, — Telangana High Court (2009-05-01)
- Basai Steels (P) Limited v. Appellate Deputy Commissioner (CT) — Telangana High Court (2009-05-01)
- M/s. Gouthami Pipes Private Limited, v. The Commercial Tax Officer, — Telangana High Court (2009-05-01)
- Kotra Sathyam v. The District and Sessions Judge, Mahabubnagar — Telangana High Court (2009-05-01)