LexSANJAY KUMAR,U.DURGA PRASAD RAO
125 recorded High Court judgment(s) · 2014–2018
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 124 |
| Andhra Pradesh High Court | 1 |
Disposal nature
| DISMISSED NO COSTS | 29 |
| PARTLY ALLOWED NO COSTS | 23 |
| DISMISSED | 21 |
| ALLOWED NO COSTS | 19 |
| CLOSED NO COSTS | 14 |
| DISPOSED OF NO COSTS | 10 |
| WITHDRAWN | 7 |
| DISMISSED AS INFRUCTUOUS | 2 |
Recent judgments
- Chilakapati Tejaswi v. Chilakapati Sunil Kumar — Telangana High Court (2018-11-23)
- K.S. Rao v. Sri Prabhakar Singh and another — Telangana High Court (2018-11-23)
- MANAGING PARTNER, M/S. SAI RAM STONES, KHAMMAM DIST v. PRL. SECRETARY, REVENE (FINANCEANDBANKS),NEW DELHI AND 5 OTHERS — Telangana High Court (2017-12-26)
- Dr. Shaik Shafiuddin Ali Ahmed, v. Sri Mohammed Haleem , Sajid, — Telangana High Court (2017-11-03)
- K. Venkateswara Rao, v. Sri L. Krishnan, — Telangana High Court (2017-11-03)
- Padmasri Enterprises v. P. Satish Babu, — Telangana High Court (2017-08-17)
- The Director of Income Tax (International) v. M/s Vanenberg Facilities BV — Telangana High Court (2017-06-16)
- Vanenburg Facilities BV, v. The Assistant Director of Income Tax, — Telangana High Court (2017-06-16)
- The Director of Income Tax (International Taxation) v. M/s Vanenberg Facilites BV — Telangana High Court (2017-06-16)
- P. Ranga Rao v. Sri M.V. Ravi Kumar — Telangana High Court (2017-02-10)