LexSANJAY KUMAR,T.AMARNATH GOUD
545 recorded High Court judgment(s) · 2012–2019
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 544 |
| Andhra Pradesh High Court | 1 |
Disposal nature
| WITHDRAWN | 137 |
| ALLOWED NO COSTS | 100 |
| DISMISSED | 86 |
| DISMISSED NO COSTS | 59 |
| CLOSED NO COSTS | 58 |
| DISPOSED OF NO COSTS | 57 |
| DISMISSED FOR DEFAULT | 21 |
| DISMISSED AS INFRUCTUOUS | 19 |
Recent judgments
- Nenavath Gopal v. M.V.S.Sita Mahalaxmi — Telangana High Court (2019-09-13)
- Gattu Venkatanarayana, v. Sri. Gopala Krishna, — Telangana High Court (2019-09-13)
- Joy Samuel Carie v. Sri. Anjani Kumar — Telangana High Court (2019-09-13)
- Gattu Venkatanarayana v. The State of Telangana, — Telangana High Court (2019-09-13)
- SANGAM LAXMIBAI VIDYAPEET v. Dr. N. Yadaiah, — Telangana High Court (2019-09-13)
- Pamireddy Manohar Reddy v. The State of Telangana — Telangana High Court (2019-08-22)
- M.Venkateswarlu v. Shri Arun Kumar Jain — Telangana High Court (2019-08-22)
- M/s Hyderabad Cylinders Pvt. Ltd v. Commercial Tax Officer — Telangana High Court (2019-08-22)
- Madanu Antony v. The Andhra Bank, — Telangana High Court (2019-08-22)
- M/s Hyderabad Cylinders Pvt. Ltd v. Commercial Tax Officer and 4 others — Telangana High Court (2019-08-22)