SANJAY KUMAR SINGH

11,671 recorded High Court judgment(s) · 2018–2025

Courts

Allahabad High Court

11671

Allowed/Partly Allowed on merits	4342
Disposed off/Decided on merits	4200
Dismiss other than merit(DD/Non Prosec./Abated)	1696
Dismissed on merits	1194
Allowed/Partly Allowed on merits/Granted	84
Dismissed on merits/Rejected	50
(unspecified)	32
DISMISSED AS WITHDRAWN	28

KULDEEP SINGH VERMA @ KULDEEP SINGH v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. — Allahabad High Court (2025-04-04)
SHAILESH YADAV v. State of U.P. — Allahabad High Court (2025-03-16)
SUSHEEL @ SUSHEEL KUMAR AND 6 OTHERS v. STATE OF U.P. THRU. PRIN. SECY. HOME SECTT. LKO. AND 3 OTHERS — Allahabad High Court (2025-02-21)
JAGDAMBA AND 2 OTHERS v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. AND ANOTHER — Allahabad High Court (2025-02-21)
CHHAVI NATH YADAV v. STATE OF U.P. THRU. PRIN. SECY. DEPTT. OF HOME LKO. AND ANOTHER — Allahabad High Court (2025-02-21)
SURENDRA KUMAR v. STATE OF U.P. THRU. PRIN. SECY. HOME U.P. AND 3 OTHERS — Allahabad High Court (2025-02-21)
ABHISHEK SHARMA v. STATE OF U.P. THRU. ITS PRIN. SECY. DEPTT. OF HOME LKO. AND ANOTHER — Allahabad High Court (2025-02-21)
SUNEEL KUMAR AND ANOTHER v. STATE OF U.P. THRU. PRIN. SECY. DEPTT. OF HOME LKO. U.P. AND ANOTHER — Allahabad High Court (2025-02-21)
NITESH KUMAR SINGH AND 4 OTHERS v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. AND ANOTHER — Allahabad High Court (2025-02-21)
Dinesh Kumar Verma v. State of U.P. THRU PRINCIPAL SEC. HOME AND ANOTHER — Allahabad High Court (2025-02-21)