SANJAY KUMAR SINGH

56 recorded High Court judgment(s) · 2025–2026

Courts

Disposal nature

Recent judgments

• Sobha Devi v. The State of Bihar — Patna High Court (2026-04-06)
• Hemant Kumar v. The State of Bihar through the Legal Remembrance, Department of Law, Government of Bihar, Patna — Patna High Court (2026-03-30)
• Abhinav Kumar @ Abhinash Kumar @ Abnash Kumar v. The State of Bihar — Patna High Court (2026-03-17)
• XXXX v. The State of Bihar — Patna High Court (2026-03-17)
• Radhe Shyam Singh v. The State of Bihar — Patna High Court (2026-03-12)
• Biranjan Kumar @ Birjan Kumar v. The State of Bihar through the Director General of Police, Bihar, Patna — Patna High Court (2026-03-10)
• Sunil Kumar Singh v. The State of Bihar — Patna High Court (2026-02-19)
• Dev Kumar Tiwari v. The State of Bihar — Patna High Court (2026-02-19)
• Kallu Chaudhary @ Dev Raj Chaudhary v. The State of Bihar — Patna High Court (2026-01-28)
• Shankar Prajapati @ Shiv Shankar Prajapati v. The State of Bihar — Patna High Court (2026-01-28)