SANJAY KUMAR PACHORI

5,765 recorded High Court judgment(s) · 2020–2026

Courts

Allahabad High Court

5765

Allowed/Partly Allowed on merits	2701
Disposed off/Decided on merits	1113
Dismiss other than merit(DD/Non Prosec./Abated)	712
Allowed/Partly Allowed on merits/Granted	376
Dismissed on merits	347
(unspecified)	184
DISMISSED AS INFRUCTUOUS	150
DISMISSED AS NOT PRESSED	142

SITARAM v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2026-05-17)
SUNMIL ALIAS SONU v. STATE OF U.P .AND 3 OTHERS — Allahabad High Court (2026-05-17)
AJAY SONI v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2026-05-17)
ARVAJ @ HASSAN v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2026-05-17)
RAJU ALIAS SHAHJAD ILAHI v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2026-05-17)
TARUN KUMAR v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2026-05-17)
MANOJ PANDEY v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2026-05-17)
SHER SINGH @ SHER BAHADUR SINGH v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2026-05-17)
SMT SUSHMA v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2026-05-17)
JITENDRA KUMAR v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2026-05-17)