LexSANJAY KUMAR,P.KESHAVA RAO
450 recorded High Court judgment(s) · 2018–2019
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 450 |
Disposal nature
| DISMISSED NO COSTS | 99 |
| WITHDRAWN | 90 |
| DISPOSED OF NO COSTS | 58 |
| CLOSED NO COSTS | 53 |
| ALLOWED NO COSTS | 53 |
| DISMISSED | 51 |
| DISMISSED AS INFRUCTUOUS | 37 |
| DISMISSED FOR DEFAULT | 7 |
Recent judgments
- Niranjan Vyas, v. State Bank of India, and 2 others — Telangana High Court (2019-09-06)
- Niranjan Vyas v. State Bank of India — Telangana High Court (2019-09-06)
- M/s. PVR Limited v. State of Telangana — Telangana High Court (2019-09-06)
- M/s. PVR Limited v. State of Telangana — Telangana High Court (2019-09-06)
- Gonti Yadaiah, v. State Bank of India, — Telangana High Court (2019-09-06)
- Malothu Govind Naik , Govind v. The State of Telangana — Telangana High Court (2019-08-30)
- Dr.Vynala Vimala, v. Mrs.Ranjeev R.Acharya, I.A.S., — Telangana High Court (2019-08-21)
- Mr. V.V.S.S.S. Dattatreya Sarma v. The Central Bank of India — Telangana High Court (2019-08-21)
- Induri Jagan Mohan v. Special Court Constituted Under the A.P. Land Grabbing (Prohibition) Act, 1982, — Telangana High Court (2019-08-20)
- Adama India Private Limited v. Assistant Commissioner of Income-Tax — Telangana High Court (2019-08-20)