LexSANJAY KUMAR,N. BALAYOGI
413 recorded High Court judgment(s) · 2007–2019
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 413 |
Disposal nature
| DISMISSED NO COSTS | 90 |
| DISPOSED OF NO COSTS | 82 |
| ALLOWED NO COSTS | 71 |
| CLOSED NO COSTS | 63 |
| DISMISSED | 52 |
| WITHDRAWN | 31 |
| DISMISSED AS INFRUCTUOUS | 12 |
| DISMISSED FOR DEFAULT | 10 |
Recent judgments
- Union of India, rep.by its General Manager, v. T.V.Giriprasad Rao, — Telangana High Court (2019-11-11)
- R.ILAMMA v. Dr. D.Ramesh, — Telangana High Court (2018-12-21)
- THE A.P. ADMINISTRATIVE TRIBUNDL CORT MASTERS ASSN. HYD v. MUDDADA RAMACHANDRA, I.A.S., GUNTUR DIST. AND 3 OTHERS — Telangana High Court (2018-11-16)
- L.ANAND BHASKAR v. Smt AR Anuradha IPS — Telangana High Court (2018-11-16)
- R.VENKATESHWAR RAO, ADILABAD DIST. v. GOPDI JEETENDER REDDY, ADILABAD DIST. AND ANOTHER — Telangana High Court (2018-11-16)
- SMT S.LAXMAMMA v. B. Sharath Chandra, — Telangana High Court (2018-11-16)
- KOTHAPALLY NARASIMHA v. A R Anuradha,IPS — Telangana High Court (2018-11-16)
- R.Kumar, v. Ms Padmaja Rani, — Telangana High Court (2018-11-16)
- SYED JAHANGIR v. A.R.Anuradha, IPS — Telangana High Court (2018-11-16)
- M V R L S RAVIKANTH v. Sri G.Anantha Ramu, IAS, — Telangana High Court (2018-11-16)