LexSANJAY KUMAR MISHRA
3,416 recorded High Court judgment(s) · 2022–2026
Open in Lexace · Search this judge's casesCourts
| Orissa High Court | 3416 |
Disposal nature
| Disposed Off | 1734 |
| Dismissed | 840 |
| Withdrawn | 384 |
| Lok Adalat Disposal | 122 |
| Infructuous | 110 |
| Allowed | 110 |
| Dismissed For Default/Non-Prosecution | 50 |
| Dropped | 28 |
Recent judgments
- MANORANJAN PATTANAIK v. STATE OF ODISHA — Orissa High Court (2026-05-21)
- M.SRINIVAS v. STATE OF ORISSA — Orissa High Court (2026-05-19)
- BASANTA KUMAR SATAPATHY v. REETA SATAPATHY — Orissa High Court (2026-05-14)
- ROHIT K.BISWAKARMA v. BHAWANI PR.MAJHI — Orissa High Court (2026-05-09)
- PRAFULLA MALLICK v. JAGABANDHU BARAL — Orissa High Court (2026-05-09)
- M/S. BAJAJ ALLIANZ GENERAL INSURANCE CO. L.T.D. v. KARABI BEHERA — Orissa High Court (2026-05-09)
- UMAKANTA BEHERA v. AMARESH PATTNAIK — Orissa High Court (2026-05-09)
- DIVISIONAL MANAGER M/S.IFFCO -TOKIO GENERAL INSURANCE CO.LTD., BBSR v. LATIKA MALLICK — Orissa High Court (2026-05-09)
- SUBHADRA SWAIN v. ABINASH ROUT — Orissa High Court (2026-05-09)
- DEBASIS SAHOO v. KALPATARU NATH — Orissa High Court (2026-05-09)