SANJAY KUMAR MEDHI, . SUSMITA PHUKAN KHAUND

30 recorded High Court judgment(s) · 2025–2025

Courts

Disposal nature

Recent judgments

• LALU SHEIKH @ MALU SHEIKH v. THE UNION OF INDIA AND 5 ORS. — Gauhati High Court (2025-12-17)
• MANIRUDDIN KHA @ MANUR UDDIN v. THE UNION OF INDIA AND 5 ORS. — Gauhati High Court (2025-12-11)
• RAMJAN ALI v. THE UNION OF INDIA AND 5 ORS — Gauhati High Court (2025-12-10)
• SARAF UDDIN v. THE UNION OF INDIA and 3 ORS. — Gauhati High Court (2025-12-09)
• MUSTT MUMTAZ BEGUM ALIAS MAMTA BEGUM v. THE UNION OF INDIA AND ORS — Gauhati High Court (2025-12-09)
• SAHAR ALI ALIAS MD. SAHAR ALI v. THE UNION OF INDIA AND 5 ORS — Gauhati High Court (2025-12-09)
• SALEHA KHATUN v. THE UNION OF INDIA AND 6 ORS. — Gauhati High Court (2025-12-08)
• MUSSTT. BILATUN NESSA v. THE UNION OF INDIA AND 4 ORS. — Gauhati High Court (2025-12-08)
• TAZNUR ALI v. THE UNION OF INDIA AND 7 ORS — Gauhati High Court (2025-11-27)
• MD. RABIUL HUSSAIN @ RABIUL HOQUE @ MD. RABIYAL HOQUE v. THE UNION OF INDIA AND ORS — Gauhati High Court (2025-11-27)