SANJAY KUMAR MEDHI, . SHAMIMA JAHAN

31 recorded High Court judgment(s) · 2026–2026

Courts

Gauhati High Court

Dismissed	18
Disposed Of	8
Closed	4
Dismissed For Non-prosecution	1

MUSSTT. SHILPI BEGUM v. THE THE UNION OF INDIA AND 6 ORS. — Gauhati High Court (2026-05-17)
HATU BHANU @ HATU BHAN v. THE UNION OF INDIA AND 5 ORS. — Gauhati High Court (2026-05-17)
FAZAL HAQUE @ FAZAR ALI v. THE UNION OF INDIA AND 6 ORS. — Gauhati High Court (2026-05-17)
JAYNAB BIBI v. THE UNION OF INDIA AND 6 ORS. — Gauhati High Court (2026-05-17)
SAMSUL ALI v. THE UNION OF INDIA AND 6 ORS — Gauhati High Court (2026-05-17)
SAMIYA KHATUN @ CHAMIRON NESSA v. THE UNION OF INDIA AND 5 ORS. — Gauhati High Court (2026-05-17)
MIYAR ALI v. THE UNION OF INDIA and 4 ORS. — Gauhati High Court (2026-05-12)
BASATON NESSA @ BACHATAN NECHA v. THE UNION OF INDIA AND 5 ORS. — Gauhati High Court (2026-05-12)
ISMAIL ALI @ ISMAIL v. THE UNION OF INDIA AND 5 ORS. — Gauhati High Court (2026-05-11)
INSAN ALI v. THE UNION OF INDIA and 4 ORS. — Gauhati High Court (2026-05-11)