SANJAY KUMAR MEDHI, . PRANJAL DAS

66 recorded High Court judgment(s) · 2025–2026

Courts

Gauhati High Court

Dismissed	35
Disposed Of	18
Allowed	5
Closed	3
Dismissed For Non-prosecution	3
Dismissed on withdrawal with liberty to approach again	2

MUCHA ALI @ MD. MUSA ALI v. THE UNION OF INDIA AND 6 ORS. — Gauhati High Court (2026-05-28)
KAD BHANU v. THE UNION OF INDIA AND 8 ORS. — Gauhati High Court (2026-05-28)
SHEFALI SAHA @ SEWALI SAHA v. THE UNION OF INDIA AND 5 ORS. — Gauhati High Court (2026-05-28)
SUKURON NESA v. THE UNION OF INDIA AND 5 ORS. — Gauhati High Court (2026-05-28)
RABIYEL HUSSAIN v. THE UNION OF INDIA AND 5 ORS. — Gauhati High Court (2026-05-28)
MOYMUN NESSA v. THE UNION OF INDIA AND ORS — Gauhati High Court (2026-05-26)
ALESHA KHATUN @ ALESHA BEGUM v. THE UNION OF INDIA AND 5 ORS. — Gauhati High Court (2026-05-26)
RANJIT DAS v. UNION OF INDIA AND 6 ORS. — Gauhati High Court (2026-05-25)
RABIA KHATUN v. THE UNION OF INDIA AND 6 ORS. — Gauhati High Court (2026-05-25)
SAHAR VANU NESSA v. THE UNION OF INDIA AND 6 ORS. — Gauhati High Court (2026-05-25)