SANJAY KUMAR MEDHI

7,289 recorded High Court judgment(s) · 2018–2026

Courts

Gauhati High Court

7289

Disposed Of	3416
Dismissed	1095
Allowed	774
Closed	738
Dismissed As infractuous	395
Dismissed On withdrawal no order for such liberty	340
Rejected	211
Dismissed on withdrawal with liberty to approach again	189

Joseph Chega v. The State of AP and 6 Others — Gauhati High Court (2026-06-04)
Apurbo Roy v. The State of AP and 2 Ors — Gauhati High Court (2026-06-04)
Komane Mele v. The Land Acquisition Collector/ Deputy Commissioner and 2 Ors — Gauhati High Court (2026-06-03)
M/s Yumiko Global Infra Tech Private Limited v. M/s PRL - Gepong (JV) — Gauhati High Court (2026-06-02)
Keto Basar v. The State of AP and 7 Ors — Gauhati High Court (2026-06-02)
Charu Tatung v. The State of AP and 6 Ors — Gauhati High Court (2026-06-02)
Smti Obar Tasung v. The State of AP and 3 Ors — Gauhati High Court (2026-06-02)
Indira Taloh v. The State of AP and 2 Others — Gauhati High Court (2026-05-31)
Tadar Akin v. The Union of India and 2 Ors — Gauhati High Court (2026-05-31)
Ego Doye v. The State of AP and 2 Ors — Gauhati High Court (2026-05-31)