SANJAY KUMAR MEDHI, . BUDI HABUNG

24 recorded High Court judgment(s) · 2025–2026

Courts

Disposal nature

Recent judgments

• Ranbir Sing Kr. @ Ashok Kumar v. The State of AP and Anr — Gauhati High Court (2026-02-26)
• Kiyang Mize and 5 Ors v. The State of AP and 23 Ors — Gauhati High Court (2026-02-12)
• Kiyang Mize and 5 Ors v. The State of AP and 23 Ors — Gauhati High Court (2026-02-12)
• Nani Pussang v. The State of AP and 3 Ors — Gauhati High Court (2026-02-12)
• Marto Kamgo v. The State of AP and 23 Ors — Gauhati High Court (2026-02-12)
• Takuso Mimi and 9 Ors v. The State of AP and 4 Ors — Gauhati High Court (2026-02-11)
• The State of AP and 3 Others v. Smti Yabi Mindo and 6 Ors. — Gauhati High Court (2026-02-11)
• The State of AP and 3 Others v. Smti Yabi Mindo and 6 Ors. — Gauhati High Court (2026-02-11)
• The State of AP and 2 Ors v. Nabam Tado and 4 Ors — Gauhati High Court (2026-02-10)
• The Superintending Engineer (E) v. Raghbindar Ray — Gauhati High Court (2026-02-10)