SANJAY KUMAR MEDHI

20 recorded High Court judgment(s) · 2024–2025

Courts

Gauhati High Court

Disposed Of	11
Allowed	6
Dismissed	2
Dismissed on withdrawal with liberty to approach again	1

M/S B.K ENTERPRISES v. THE FOOD CORPORATION OF INDIA AND 4 ORS — Gauhati High Court (2025-12-03)
SHRI NUZOTA SHIJOH v. STATE OF NAGALAND AND ANR — Gauhati High Court (2025-12-02)
SHRI KERIHO KISO v. SHRI KETHOLEZO YONGO — Gauhati High Court (2025-12-02)
SHRI. LUNDANKHIUNG YIM v. THE STATE OF NAGALAND AND 3 ORS — Gauhati High Court (2025-12-01)
ALL NAGALAND DIRECTORATE AND DISTRICT GOVERNMENT DRIVERS UNION AND ANR v. THE STATE OF NAGALAND AND 33 ORS — Gauhati High Court (2025-11-02)
SHRI O. MOA IMSONG v. THE STATE OF NAGALAND AND 4 ORS — Gauhati High Court (2025-11-02)
ALL NAGALAND DIRECTORATE AND DISTRICT GOVERNMENT DRIVERS UNION AND ANR v. THE STATE OF NAGALAND AND 26 ORS — Gauhati High Court (2025-11-02)
SHRI NANDHALAL RAM @ NANDU LAL KUMAR v. STATEE OF NAGALAND AND 3 ORS — Gauhati High Court (2025-10-29)
SMTI. C. PONGLA v. STATE OF NAGALAND AND 3 ORS — Gauhati High Court (2025-10-29)
NEW INDIA ASSURANCE CO. LTD v. MR. ENIBEMO LOTHA AND 7 ORS — Gauhati High Court (2025-10-29)