LexSANJAY KUMAR,M.S.K.JAISWAL
195 recorded High Court judgment(s) · 2013–2017
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 195 |
Disposal nature
| PARTLY ALLOWED NO COSTS | 127 |
| DISMISSED | 20 |
| DISMISSED NO COSTS | 14 |
| WITHDRAWN | 12 |
| DISMISSED AS INFRUCTUOUS | 7 |
| DISPOSED OF NO COSTS | 6 |
| CLOSED NO COSTS | 4 |
| ALLOWED NO COSTS | 3 |
Recent judgments
- Narne Constructions Private Limited v. District Consumer Disputes Redressal Forum-III — Telangana High Court (2017-09-15)
- G. Aruna v. MD GOUSE MOHIUDDIN — Telangana High Court (2017-09-14)
- Veerisetty Krishna, v. Polisetty Manjula — Telangana High Court (2017-09-14)
- Muppavara u Samrajyam v. K. Sujatha — Telangana High Court (2017-09-14)
- Mr.Jeeka Gangulappa v. Smt.JEeka Lakshmi Devi — Telangana High Court (2017-09-14)
- The Director of Income Tax, (Exemptions) v. Exhibition Society — Telangana High Court (2017-06-05)
- Kalidindi Bangarraju, v. Indian Overseas Bank, Bhimavaram Branch, — Telangana High Court (2017-06-05)
- The Commissioner of Income Tax (Central) v. M/s. Madhu Enterproses — Telangana High Court (2017-06-05)
- Palagiri Chinna Allur Raju v. The Union of India, — Telangana High Court (2017-06-05)
- M/s. N.R.R. Laboratories Pvt Limited, v. State Bank of India, — Telangana High Court (2017-06-05)