LexSANJAY KUMAR,M.GANGA RAO
1,121 recorded High Court judgment(s) · 2018–2018
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 1120 |
| Andhra Pradesh High Court | 1 |
Disposal nature
| DISMISSED NO COSTS | 428 |
| DISPOSED OF NO COSTS | 363 |
| ALLOWED NO COSTS | 172 |
| DISMISSED | 51 |
| WITHDRAWN | 48 |
| CLOSED NO COSTS | 41 |
| DISMISSED AS INFRUCTUOUS | 10 |
| DISMISSED AS ABATED | 2 |
Recent judgments
- Telangana State Education and Welfare Infrastructure Development Corporation v. B.Vinuradha — Telangana High Court (2018-12-31)
- Md.Brahmanandam, v. The Regional Joint Director of Intermediate Education, — Telangana High Court (2018-12-31)
- Dr V Aruna Kumari, v. The State of Andhra Pradesh, — Telangana High Court (2018-12-31)
- Nagarjuna Fertilizers and Chemicals Limited v. Teenimont SpA — Telangana High Court (2018-12-31)
- N. Naga Babu, S/o. Venkateswara Rao, v. The State of Andhra Pradesh, Represented by its Principal — Telangana High Court (2018-12-31)
- MOHD. KALEEM, AMEERPET, HYDERABAD AND ANOTHER v. WASEEM BEGUM, GANDHI BHAVAN, HYD AND ANR, REP. BY PP., — Telangana High Court (2018-12-31)
- R.V. Naik v. Andhra Pradesh State Road Transport Corporation — Telangana High Court (2018-12-31)
- ILandFS Engineering and Construction Company Ltd, v. M/ s GVPR Engineers Limited, — Telangana High Court (2018-12-31)
- I. Sulochana, v. The Andhra Pradesh Public Service Commission, — Telangana High Court (2018-12-31)
- P.L.N.KARTIC v. The State of Andhra Pradesh, — Telangana High Court (2018-12-28)