SANJAY KUMAR,L.NARASIMHA REDDY
21 recorded High Court judgment(s) · 2013–2013
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 21 |
Disposal nature
| DISPOSED OF NO COSTS | 8 |
| DISMISSED NO COSTS | 4 |
| CLOSED NO COSTS | 4 |
| WITHDRAWN | 2 |
| PARTLY ALLOWED NO COSTS | 2 |
| ALLOWED NO COSTS | 1 |
Recent judgments
- Nimmakayala Srinivasulu, v. Avva Venkata Seshu Narayana Rao, — Telangana High Court (2013-11-08)
- M/s. Schlumberger Asia Service Limited v. State of Andhra Pradesh — Telangana High Court (2013-03-08)
- M/s. Schlumberger Asia Services Limited v. Mr. A. Mohan — Telangana High Court (2013-03-08)
- N. Tirumala Rao v. Sri I. Srinivasa Sri Naresh, — Telangana High Court (2013-03-08)
- Phimetrics Technologies P Ltd., v. he Asst. Motor Vehicles Inspector, — Telangana High Court (2013-01-10)
- S.K. BABA v. The Assistant Motor Vehicle Inspector (East) — Telangana High Court (2013-01-10)
- The Registrar of Cooperative Societies v. The Gottumukkala Primary Agricultural Cooperative Credit — Telangana High Court (2013-01-09)
- M/s. TGV Projects AND Investments Pvt. Ltd., v. Superintendent, Service Tax Cell, — Telangana High Court (2013-01-09)
- M/s. Sanghi SEZ Pvt. Ltd., v. Sri Anand Sanghi — Telangana High Court (2013-01-09)
- Alladi Naga Bhushnam, v. The Greater Hyderabad Municipal Corporation, — Telangana High Court (2013-01-09)
Lex