SANJAY KUMAR,. KISHORE K. MANDAL

83 recorded High Court judgment(s) · 2017–2017

Courts

Disposal nature

Recent judgments

• Ramayan Singh v. The State Of Bihar and Ors — Patna High Court (2017-10-18)
• Sheikh Aslam @ Aslam Mian v. The State Of Bihar — Patna High Court (2017-08-30)
• Munna Mian @ Sonu @ Arif Hussain v. The State Of Bihar — Patna High Court (2017-08-30)
• Raj Kumar Sah v. The State Of Bihar — Patna High Court (2017-08-30)
• Md. Shahabuddin @ Md. Sahabuddin v. The State Of Bihar — Patna High Court (2017-08-30)
• Ranjit Sahni @ Kharga Sahni v. The State Of Bihar — Patna High Court (2017-07-19)
• Shambhu Kahar v. The State Of Bihar — Patna High Court (2017-07-19)
• Harish Chandra Kahar @ Hari Charan Kahar v. The State Of Bihar — Patna High Court (2017-07-19)
• Upendra Sahni v. The State Of Bihar — Patna High Court (2017-07-19)
• Shivadhar Yadav and Anr. v. The State Of Bihar — Patna High Court (2017-06-29)