SANJAY KUMAR,K.LAKSHMAN

723 recorded High Court judgment(s) · 2019–2019

Courts

Telangana High Court

723

CLOSED NO COSTS	339
WITHDRAWN	245
DISPOSED OF NO COSTS	58
DISMISSED NO COSTS	32
ALLOWED NO COSTS	28
DISMISSED AS INFRUCTUOUS	15
DISMISSED	5
DISMISSED AS NON PROSECUTION	1

M/s. Saptarishi Hotels Pvt. Ltd., v. National Institute of Tourism and Hospitality Management (NITHM) — Telangana High Court (2019-10-11)
M/s. Shubham Enterprises v. K.Srinivas Rao — Telangana High Court (2019-10-11)
The Pr. Commissioner of Income Tax (Central) v. M/s. Sampada Homes — Telangana High Court (2019-10-01)
THE COMMISSIONER OF INCOME TAX [CENTRAL] v. M/S.SWAPNA LAHARI FILS PVT LTD — Telangana High Court (2019-10-01)
THE PR COMMISSIONER OF INCOME TAX, HYD v. M/S. GATI LTD, HYD — Telangana High Court (2019-10-01)
COMMISSIONER OF INCOME TAX-II, HYD v. M/S. HYCONS INFRASTRUCTURE (INDIA) LTD., HYD — Telangana High Court (2019-10-01)
PR. COMMISSIONER OF INCOME TAX-2 v. M/S. KSK WIND POWER AMINABHAVI CHIKODI PVT. LTD — Telangana High Court (2019-10-01)
The Pr. Commissioner of Income Tax (Central) v. M/s. Sampada Homes — Telangana High Court (2019-10-01)
PR. COMMISSIONER OF INCOME TAX, HYD v. M/S. INTOTO SOFTWARE(INDIA) PRIVATE LTD., HYD — Telangana High Court (2019-10-01)
the principal Commissioner of Income Tax (Central) v. M/s.Amsri Properties and Townships Private Limited — Telangana High Court (2019-10-01)