LexSANJAY KUMAR JAISWAL
5,468 recorded High Court judgment(s) · 2023–2026
Open in Lexace · Search this judge's casesCourts
| Chhattisgarh High Court | 5468 |
Disposal nature
| ALLOWED | 1415 |
| DISPOSED OFF | 949 |
| DISMISSED | 822 |
| REJECTED | 800 |
| PARTLY ALLOWED | 709 |
| WITHDRAWN | 468 |
| NON PROSECUTION | 146 |
| ABATED | 61 |
Recent judgments
- XYZ v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2026-05-14)
- YOGENDRA SAHU v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2026-05-14)
- SURESH MANIKPURI v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2026-05-14)
- SMT. NAMITA NIRMALKAR v. GOVIND NISHAD — Chhattisgarh High Court (2026-05-14)
- MOHAR SINGH v. BASANT KUMAR TANWAR — Chhattisgarh High Court (2026-05-14)
- BHEEM PATEL v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2026-05-14)
- KRIPAL SINGH KANWAR v. BASANT KUMAR TANWAR — Chhattisgarh High Court (2026-05-14)
- HEERAMAN LAL SAHU v. SUNIL BAGHEL — Chhattisgarh High Court (2026-05-13)
- GANESH RAM BAGHEL v. BADAL DEWANGAN @ BADAL DURGA — Chhattisgarh High Court (2026-05-13)
- DIMPI @ RAHUL IZARDAR v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2026-05-13)