LexSANJAY KUMAR JAISWAL
64 recorded High Court judgment(s) · 2023–2023
Open in Lexace · Search this judge's casesCourts
| Chhattisgarh High Court | 64 |
Disposal nature
| DISMISSED | 35 |
| DISPOSED OFF | 16 |
| WITHDRAWN | 9 |
| INFRUCTUOUS | 2 |
| ALLOWED | 1 |
| NON PROSECUTION | 1 |
Recent judgments
- LAKESHWARI v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2023-07-21)
- KHILESHWAR SAHU v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2023-07-21)
- KRISHNA KUMAR KUMRE v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2023-07-21)
- TUMAN LAL SAHU v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2023-07-21)
- VIJAY PILLAY v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2023-07-21)
- HADMA GAVDE v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2023-07-21)
- SANTURAM v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2023-07-21)
- SUNIL RISHI v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2023-07-21)
- NIRANJAN DASH v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2023-07-21)
- MANJU PANDEY v. STATE OF CHHATTISGARH — Chhattisgarh High Court (2023-07-21)