SANJAY KUMAR,J. UMA DEVI

377 recorded High Court judgment(s) · 1999–2018

Courts

Telangana High Court	375
Andhra Pradesh High Court	2

V. RAJSHEKAR REDDY v. RAJEEV TRIVEDI, IPS — Telangana High Court (2018-08-02)
MD, M/S VUMA RESORTS [INDIA] LIMITED v. AUTH OFFICER, INDIAN OVERSEAS BANK, HYDERABAD AND 4 OTHERS — Telangana High Court (2018-08-02)
Fakruddin Ali v. Sri P. Suresh — Telangana High Court (2018-08-02)
B. Vijaya Bhaskar v. Commercial Tax Officer-II — Telangana High Court (2018-08-02)
Sunil Agarwal S/o. Sri Ravindra M. Agarwal v. M/s. Hy-Growth Finance Limited registered under — Telangana High Court (2018-08-02)
M/S SATYA PRAKASH HOTELS PVT LTD., v. C.M., SYNDICATE BANK, HYD. AND 2 ORS. — Telangana High Court (2018-08-02)
SHAIK MEERA SAHEB v. Mr Lokesh Kumar — Telangana High Court (2018-06-29)
M/S ROYAL MINDZS INDIA PVT LTD,HYDERABAD v. M/S COASTAL CERAMICS AND CLAY WORKS PVT LTD AND ANOTHER — Telangana High Court (2018-02-02)
G. SAROJINI v. P.O., DEBTS RECOVERY TRIBUNAL AND 3 ORS. — Telangana High Court (2018-01-19)
THE STATE OF AP, GUNTUR DIST AND 2 OTHERS v. P. PRABHAKAR REDDY, PUTTUR AND ANOTHER — Telangana High Court (2018-01-19)