SANJAY KUMAR GUPTA, . DHIRAJ SINGH THAKUR

31 recorded High Court judgment(s) · 2017–2019

Courts

Disposal nature

Recent judgments

• RANJIT TEACHERS TRAINING AND RESEARCH INSTITUTE AND ORS. v. FAROOQ AHMAD SHAH,SECY.EDUCATION DEPTT. — High Court of J&K and Ladakh (2019-06-06)
• J.A.K.F.E.D.TH.ITS MAN.DIR. v. K.K.SHARMA AND ORS. — High Court of J&K and Ladakh (2019-05-06)
• J.A.K.F.E.D.TH.ITS.MAN.DIR. v. RASHPAL SINGH AND ANR. — High Court of J&K and Ladakh (2019-05-06)
• PARBHAT KUMAR v. U.O.I.TH.MIN.OF SCIENCE AND ORS. — High Court of J&K and Ladakh (2019-05-06)
• VIJAY KUMAR v. U.O.I.TH.MIN.OF SURFACE TRANSPORT AND ORS. — High Court of J&K and Ladakh (2019-05-06)
• J.A.K.F.E.D.TH.ITS.MAN.DIR. v. PARSHOTAM SHARMA AND ANR. — High Court of J&K and Ladakh (2019-05-06)
• J.P.WORLD SCHOOL v. STATE TH.EDUCATION DEPTT.AND ORS. — High Court of J&K and Ladakh (2019-03-18)
• SR.SUPERINTENDENT OF POST OFFICE AND ANR v. J AND K S.C.D.R.C. JAMMU AND ANR. — High Court of J&K and Ladakh (2018-09-10)
• HAMID ULLAH v. MANZOOR AHMED AND ORS. — High Court of J&K and Ladakh (2018-08-14)
• NATIONAL INSURANCE CO. LTD. AND ANR. v. ROSHAN LAL — High Court of J&K and Ladakh (2018-08-13)