SANJAY KUMAR GUPTA

1,291 recorded High Court judgment(s) · 2017–2020

Courts

High Court of J&K and Ladakh

1291

Disposed Off	683
Dismissed	387
(unspecified)	124
Dismissed as Withdrawn	66
Dismissed as Infractuous	17
Dismised	11
Transferred Outside State	2
Dismissed for Non Prosecution	1

RAIES AHMED v. STATE TH.S.H.O.P/S WOMEN CELL — High Court of J&K and Ladakh (2020-03-06)
STATE TH.S.H.O.P/S BAHU FORT v. SADAR-UD-DIN AND ANR. — High Court of J&K and Ladakh (2020-03-06)
ZAFFAR IQBAL AND ORS. v. STATE TH.S.H.O.P/S POONCH — High Court of J&K and Ladakh (2020-03-06)
LABH SINGH AND ORS. v. STATE TH.I/C POLICE STATION WOMEN CELL KATHUA — High Court of J&K and Ladakh (2020-03-06)
SHAKEEL AHMED v. UNION TERRITORY OF JAMMU AND KASHMIR TH SECRETARY EDUCATION DEPTT AND OTHERS. — High Court of J&K and Ladakh (2020-03-06)
VIJAY KUMAR VERMA v. NAVEEN KUMAR CHOUDHARY PR.SECY.INDUSTRIES AND COMMERCE DEPTT.AND ANR. — High Court of J&K and Ladakh (2020-03-06)
MANZOOR AHMED v. STATE TH.P/S.NAGROTA — High Court of J&K and Ladakh (2020-03-06)
RAMESH RAZDAN v. ASGAR HASSAN SAMOON, PRINCIPAL SECRETARY, ANIMAL SHEEP HUSBANDRY DEPTT. AND ANR. — High Court of J&K and Ladakh (2020-03-04)
NOOR FATIMA AND ANR. v. STATE TH.S.H.O.P/S RAJ BAGH — High Court of J&K and Ladakh (2020-03-04)
BASHIR AHMED MANHAS AND ORS. v. STATE TH.S.S.P.CRIME BRANCH JAMMU — High Court of J&K and Ladakh (2020-03-04)