SANJAY KUMAR,GUDISEVA SHYAM PRASAD

608 recorded High Court judgment(s) · 2014–2017

Courts

Disposal nature

Recent judgments

• The Commissioner of Income Tax- III, v. T.G.V. Projects AND Investments P. Ltd — Telangana High Court (2017-08-04)
• K.V. Krishna Reddy, v. The Authorised Officer, Andhra Bank, — Telangana High Court (2017-08-04)
• Shri Jaladi Srinivasa Rao v. Commissioner of Central Excise — Telangana High Court (2017-08-04)
• M/s. Sarvararya Sugars Ltd., v. Commissioner of Cernral Excise and Customs, — Telangana High Court (2017-08-04)
• M/s Inventaa Chemicals Ltd., v. The Authorized Officer, — Telangana High Court (2017-08-04)
• M. Raghunadha Reddy, S/o Ramakrishna Reddy, v. Central Bank of India, — Telangana High Court (2017-07-28)
• Dandu Venkat Satya Vani v. M/s Andhra Bank, — Telangana High Court (2017-07-28)
• Smt. Kurmapu Sharmila Devi , Venakta Vara Lakshmi Devi, v. The Authorized Officer and Chief Manger, — Telangana High Court (2017-07-28)
• M/s Sri Venkateswara Poultery Farm v. The State Bank of India — Telangana High Court (2017-07-28)
• DEEPTI ENGINEERS v. State Bank of India — Telangana High Court (2017-07-27)