SANJAY KUMAR,GODA RAGHURAM

306 recorded High Court judgment(s) · 2008–2014

Courts

Disposal nature

Recent judgments

• Commissioner of Income Tax - I v. M/s. Gudela Estates, — Telangana High Court (2014-11-18)
• Smt. B.Prameela v. High Court of Andra Pradesh, — Telangana High Court (2011-07-04)
• B.A.S.Sarma, v. The Government of A.P.rep.by its Principal Secretary, — Telangana High Court (2011-07-04)
• Bharat Service Station, v. Bharat Petroleum Corporation Limited, — Telangana High Court (2011-07-04)
• H.P. Narasimha Murthy Achar, v. Sri Raghavendra Swamy Mutt, — Telangana High Court (2011-07-04)
• National Stock Exchange of India Ltd., Exchange plaza, v. Merfin (India) Ltd., — Telangana High Court (2011-07-04)
• Balusani Mallesham v. The High Court of A.P., hyderabad — Telangana High Court (2011-07-04)
• BHIMAVARAPU LAKSHMA REDDY R/O PATAMATA BAZAR NUNNA v. THE SUB COLLECTOR AND LAO VIJAYAWADA — Telangana High Court (2011-06-29)
• G.Sami Reddy, v. The Sub-Collector AND LA Officer, — Telangana High Court (2011-06-28)
• P.Srihari Reddy, v. The Sub-Collector AND LA Officer, — Telangana High Court (2011-06-28)