LexSANJAY KUMAR,GHULAM MOHAMMED
207 recorded High Court judgment(s) · 2008–2012
Open in Lexace · Search this judge's casesCourts
| Telangana High Court | 207 |
Disposal nature
| DISMISSED NO COSTS | 99 |
| ALLOWED NO COSTS | 43 |
| DISMISSED | 21 |
| DISPOSED OF NO COSTS | 18 |
| DISMISSED FOR DEFAULT | 7 |
| DISMISSED AS INFRUCTUOUS | 7 |
| CLOSED NO COSTS | 6 |
| PARTLY ALLOWED NO COSTS | 3 |
Recent judgments
- Vasavi Cooperative Urban Bank Ltd., Malak Pet, v. K. Ramesh — Telangana High Court (2012-03-13)
- Vasavi Co.operative Urban Bank Ltd., Malakpet, v. K.Venkateswara Rao, — Telangana High Court (2012-03-13)
- K.P. Venkata Rathnam Achary, v. Tirumala Tirupathi Devasthanams Tirupathi, — Telangana High Court (2011-11-25)
- V.M.M.SRI RAMA MURHTY HYD v. ACHARYA N.G.RANGA AGRL UNIV HYDAND9 — Telangana High Court (2011-11-25)
- M.Ramesh Kumar v. S.Udaya Bhasker Reddy, — Telangana High Court (2011-11-25)
- The Board of Directors (Appellant Authority) Sri visakha v. Gandi Paul Devadas — Telangana High Court (2011-11-25)
- Sri M. Ramesh Kumar v. G. Jagan Mohan Acharya — Telangana High Court (2011-11-25)
- R BANER RAJ S/O L RAJ v. GOVT OF AP REP BY ITS PRL. SECY AND 9 ORS — Telangana High Court (2011-11-25)
- Nekkanti venkat Rao v. Andhra Cricket Assocation, Regd.Under the Societies — Telangana High Court (2011-10-21)
- Major M J Naidu, v. Union of India, — Telangana High Court (2011-10-20)