SANJAY KUMAR

35 recorded High Court judgment(s) · 2018–2018

Courts

Disposal nature

Recent judgments

• Veena Kumari v. The Bihar School Examination Board and Ors — Patna High Court (2018-04-30)
• Vinay Kumar Deepak and Ors. v. The State Of Bihar and Ors — Patna High Court (2018-04-30)
• Rajesh Kumar v. The State Of Bihar and Ors — Patna High Court (2018-04-30)
• Md. Firoz Alam @ Firoz Alam v. The State Of Bihar and Ors — Patna High Court (2018-04-30)
• Raj Kishore Prasad v. The State Of Bihar and Ors — Patna High Court (2018-04-30)
• Lilawati Kumari v. The State Of Bihar and Ors — Patna High Court (2018-04-30)
• Smart Commuting Services Pvt. Ltd. and Anr v. The Union Of India and Ors — Patna High Court (2018-04-30)
• Kapil Prasad and Anr v. The State Of Bihar Through Sri Manoj Kumar Sinha, Collector Cum District Magistrate, Jehanbad and O — Patna High Court (2018-04-30)
• Sirat Sultana v. The State Of Bihar and Ors — Patna High Court (2018-04-30)
• Abhishek Anand v. The State Of Bihar and Ors — Patna High Court (2018-04-30)